Murphy Thumrah vs Manipur Police Housing Corporation ...
2026 Latest Caselaw 531 Mani

Manipur High Court

Murphy Thumrah vs Manipur Police Housing Corporation ... on 9 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                 Item nos. 53 & 54

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                           W.P. (C) No. 982 of 2025 with
                           MC(W.P. (C)) No. 905 of 2025

Murphy Thumrah
                                                                   ... Petitioner
                                       - Versus -

Manipur Police Housing Corporation Limited and 3
Ors.
                                                                 ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

09.02.2026

[1] Present Ms. Ayangleima, learned counsel for the petitioner.

[2] Mr. N. Umakanta, learned sr. counsel assisted by Ms. Sapna Kh, learned counsel appearing on behalf of the respondent no. 1 submits that he has filed counter affidavit.

[3] Mr. Ch. Anthony, learned counsel for the respondent no. 2 submits that he has not filed counter affidavit.

[4] The learned counsel for the petitioner submits that she may be given some time to peruse the counter affidavit of the respondent no. 1 and be permitted to file rejoinder affidavit, if required.

[5]             List these cases on 10.03.2026.




                                                        JUDGE



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