Pukhrambam Jyoti Devi vs Vrs
2026 Latest Caselaw 520 Mani

Manipur High Court

Pukhrambam Jyoti Devi vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.02.09
CHANU 16:28:32 +05'30'                                                        Item Nos. 32-33
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                      MC(WP(C)) No. 467 of 2025
                      Pukhrambam Jyoti Devi                            ...Applicant/s
                         Vrs.
                      Manipur Public Service Commission (MPSC) & 5 Ors
                      With                                          ...Respondent/s

WP(C) No. 664 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Ms. P. Jyoti Devi, the petitioner appeared in person.

Mr. M. Rarry, learned senior counsel assisted by Ms.

M. Nikita, learned counsel appeared on behalf of respondents No.

2-6 and Mrs. Geetanjali, learned counsel representing Mrs. O.

Momota, learned senior counsel appearing for respondent No. 1

seeks adjournment of hearing of these cases on the ground that

the senior counsel appearing for the respondent No. 1 is unwell.

As prayed for on behalf of the respondent No. 1, list

these cases again on 18.02.2026 for final disposal.

JUDGE

Sapana

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