Elangbam Nirmala Chanu; & Ors vs State Of Manipur; & Ors
2026 Latest Caselaw 419 Mani

Manipur High Court

Elangbam Nirmala Chanu; & Ors vs State Of Manipur; & Ors on 6 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2026.02.06
SINGH     13:20:40 +05'30'

                                                                               Sl. No. 26 & 27
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
                                           MC (W.A.) No. 12 of 2025

                          Elangbam Nirmala Chanu; & Ors.
                                                                                 Applicants
                                                      Vs.
                          State of Manipur; & Ors.
                                                                             Respondents

With MC (W.A.) No. 127 of 2022

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

(ORDER) (Order of the Court was made by M. Sundar, CJ)

06.02.2026

Ms. Th. Ranjeeta, learned counsel for applicant, requests

for an adjournment citing difficulty for the arguing counsel.

Mr. I. Amri, learned State counsel and Mr. H.

Prabirkumar, learned counsel for respondent No. 5, do not oppose the

request for adjournment.

Afore-referred request for adjournment acceded to.

List on 10.04.2026.

                               JUDGE                               CHIEF JUSTICE
           Sandeep