Namoijam Jeetu vs Sumant Singh & Anr
2026 Latest Caselaw 404 Mani

Citation : 2026 Latest Caselaw 404 Mani
Judgement Date : 6 February, 2026

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Manipur High Court

Namoijam Jeetu vs Sumant Singh & Anr on 6 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM                                                                             Item No. 1
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.02.06
          14:29:17 +05'30'                IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
                                             CONT. CAS(C) No. 12 of 2026

                    Namoijam Jeetu
                                                                                      ... Petitioner
                                                        - Versus -

                    Sumant Singh & Anr.
                                                                                   ... Respondents


                                                   B E F O R E
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                     O R D E R

[M. Sundar, CJ] 06.02.2026

Read this in conjunction with and in continuation of earlier

proceedings dated 30.01.2026.

Today, Mr. David Boon, learned counsel for petitioner

requests for rescheduling captioned matter so as to enable him to produce

a copy of the representation dated 23.09.2019.

Afore-referred request for rescheduling acceded to.

List 4 (four) weeks hence.

List under the same cause list caption 'Adjourned Case' on

11.03.2026.

                                                   JUDGE                CHIEF JUSTICE

                    Bipin




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