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Thingom Ramgopal Singh vs Vrs
2026 Latest Caselaw 348 Mani

Citation : 2026 Latest Caselaw 348 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thingom Ramgopal Singh vs Vrs on 5 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:                                                                  Item Nos. 26

ORI DEVI 2026.02.06
         15:26:45 +05'30'
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                      WP(C) No. 147 of 2020
                      Thingom Ramgopal Singh                           ...Petitioner/s
                          Vrs.
                      State of Manipur & 4 ors.                        ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 18-03-2026.

JUDGE

Dhakeshori

Page 1

 
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