Yumlembam Surjit Singh & 9 Ors vs State Of Manipur & Anr
2026 Latest Caselaw 296 Mani

Citation : 2026 Latest Caselaw 296 Mani
Judgement Date : 4 February, 2026

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Manipur High Court

Yumlembam Surjit Singh & 9 Ors vs State Of Manipur & Anr on 4 February, 2026

Author: A. Bimol Singh

Bench: A. Bimol Singh

KHOIROM Digitally
          KHOIROM
                   signed by

BIPINCHAN BIPINCHANDRA
          Date: 2026.02.04
                           SINGH                                                              Item No. 8 & 10
DRA SINGH 17:38:55 +05'30'
                                                 IN THE HIGH COURT OF MANIPUR
                                                           AT IMPHAL
                                                      W.P.(C) No. 312 of 2022

                               Yumlembam Surjit Singh & 9 Ors.
                                                                                             ... Petitioners
                                                               - Versus -

                               State of Manipur & Anr.
                                                                                            ... Respondents
                                                                  With
                                                         W.P.(C) No. 611 of 2024


                                                          B E F O R E
                                            HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                              HON'BLE MR. JUSTICE A. BIMOL SINGH

                                                             O R D E R

[M. Sundar, CJ] 04.02.2026

In the hearing today, Mr. K. Kishan, learned counsel for both

petitioners; Ms. Nikita, learned State counsel for respondent Nos. 1 & 2 in

W.P.(C) No. 312 of 2022 and respondent Nos. 1, 2 & 3 in W.P.(C) No. 611

of 2024 and Mr. Tim Haobam, learned counsel for respondent No. 128 in

W.P.(C) No. 611 of 2024 are before this Court.

Ms. Nikita, learned State counsel requests for time to

complete pleadings.

Request of learned State counsel acceded to.

List on 10.03.2026.

                                                           JUDGE                CHIEF JUSTICE

                               Bipin



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