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Mary Pao vs Vrs
2026 Latest Caselaw 173 Mani

Citation : 2026 Latest Caselaw 173 Mani
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Mary Pao vs Vrs on 2 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                       Item Nos. 21
              IN THE HIGH COURT OF MANIPUR
                        AT IMPHAL

WP(C) No. 198 of 2024
Mary Pao                                          ...Petitioner/s
    Vrs.
State of Manipur & Anr                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.02.2026

In view of the adjournment slip submitted by the

parties, list this case again on 27.03.2026.

JUDGE

Lucy

Lucy Digitally signed by

Guru Lucy Gurumayum

mayu Date:

2026.02.02

m 16:13:08 +05'30'

Page 1

 
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