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Thangjam Robert Singh vs Vrs
2026 Latest Caselaw 1309 Mani

Citation : 2026 Latest Caselaw 1309 Mani
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thangjam Robert Singh vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally
Lucy signed by Lucy
      Gurumayum
Gurum Date:
      2026.02.27
                                                                  Item Nos. 82-83
                          IN THE HIGH COURT OF MANIPUR
ayum 14:35:11
      +05'30'
                                    AT IMPHAL

          WP(C) No. 44 of 2026
          Thangjam Robert Singh                                 ...Petitioner/s
             Vrs.
          Manipur University (MU) & Anr                      ...Respondent/s

With MC(WP(C)) No. 52 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 31.03.2026.

JUDGE

Lucy

Page 1

 
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