Maimom Pradipkumar Singh vs State Of Manipur & 5 Ors
2026 Latest Caselaw 1304 Mani

Manipur High Court

Maimom Pradipkumar Singh vs State Of Manipur & 5 Ors on 26 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                          Item Nos. 32-33

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                  WP(C) No. 32 of 2026

             Maimom Pradipkumar Singh.
                                                                     ...Petitioner
                                           - Versus -
             State of Manipur & 5 Ors.
                                                               ...Respondents
                                       With
                               MC(WP(C)) No. 40 of 2026

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

26-02-2026

An adjournment slip has been circulated by Mrs. R.K. Emily, learned

Dy. Government Advocate for the State respondents and Mr. Ajoy Pebam,

learned counsel for the petitioner/applicant.

On joint request, list these cases on 12-03-2026.

Earlier interim order is extended till the next date.

                                                              JUDGE

  Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.02.27

VICTORIA 13:56:13 +05'30'