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Mutum Anupama Chanu vs Manipur University And 2 Ors
2026 Latest Caselaw 1303 Mani

Citation : 2026 Latest Caselaw 1303 Mani
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Mutum Anupama Chanu vs Manipur University And 2 Ors on 26 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                    Item no. 19-22

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                        W.P. (C) No. 13 of 2026 with
                        W.P. (C) No. 20 of 2026 with
                        W.P. (C) No. 21 of 2026 with
                          W.P. (C) No. 22 of 2026


Mutum Anupama Chanu
                                                                   .... Petitioner
                                    - Versus -

Manipur University and 2 Ors.
                                                                .... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

26.02.2026

[1] Present Mr. N. Kumarjit, learned sr. counsel assisted by Mr. N. Zequeson, learned counsel, Mr. HS Paonam, learned sr. counsel assisted by Mr. S. Gunabanta, learned counsel on behalf of some of the petitioner, Mr. Deepak Prasad Sahu, learned counsel along with Mr. Abishek Prasad Sahu, learned counsel on behalf of the Manipur University and Ms. Pamchui, learned counsel on behalf of the NMC.

[2] Mr. N. Kumarjit, learned sr. counsel concludes his submissions.

[3] Heard Mr. HS Paonam, learned sr. counsel for one of the writ petitioner in part.

[4]             List these cases on 11.03.2026.




                                                        JUDGE



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