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Chaoba Kamei Kabui & 3 Ors vs Vrs
2026 Latest Caselaw 1298 Mani

Citation : 2026 Latest Caselaw 1298 Mani
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Chaoba Kamei Kabui & 3 Ors vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally signed
Lucy by Lucy                                                           Item Nos. 109
      Gurumayum
Gurum Date:
      2026.02.27
                              IN THE HIGH COURT OF MANIPUR
ayum 14:36:42
      +05'30'                           AT IMPHAL

           FAO No. 1 of 2021
           Chaoba Kamei Kabui & 3 Ors                               ...Appellant/s
              Vrs.
           Poubi R Naga && anr                                   ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 28.04.2026.

JUDGE

Lucy

Page 1

 
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