Citation : 2026 Latest Caselaw 1297 Mani
Judgement Date : 26 February, 2026
Item no. 19-22
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (C) No. 13 of 2026 with
W.P. (C) No. 20 of 2026 with
W.P. (C) No. 21 of 2026 with
W.P. (C) No. 22 of 2026
Mutum Anupama Chanu
.... Petitioner
- Versus -
Manipur University and 2 Ors.
.... Respondents
B E F O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
26.02.2026
[1] Present Mr. N. Kumarjit, learned sr. counsel assisted by Mr. N. Zequeson, learned counsel, Mr. HS Paonam, learned sr. counsel assisted by Mr. S. Gunabanta, learned counsel on behalf of some of the petitioner, Mr. Deepak Prasad Sahu, learned counsel along with Mr. Abishek Prasad Sahu, learned counsel on behalf of the Manipur University and Ms. Pamchui, learned counsel on behalf of the NMC.
[2] Mr. N. Kumarjit, learned sr. counsel concludes his submissions.
[3] Heard Mr. HS Paonam, learned sr. counsel for one of the writ petitioner in part.
[4] List these cases on 11.03.2026.
JUDGE
Thoiba
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!