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State Of Manipur & Anr vs Vrs
2026 Latest Caselaw 1113 Mani

Citation : 2026 Latest Caselaw 1113 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

State Of Manipur & Anr vs Vrs on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy   Digitally signed
       by Lucy                                                    Item Nos. 85-86
Guruma Gurumayum
       Date: 2026.02.23   IN THE HIGH COURT OF MANIPUR
yum    15:34:59 +05'30'
                                    AT IMPHAL

            MC(WP(C)) No. 339 of 2022
            State Of Manipur & Anr                              ...Applicant/s
                Vrs.
            Laishram Dhaneshwor Singh & 36 Ors               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.02.2026

Mr. M. Hemchandra, learned Sr. counsel appearing for

the petitioners prays for taking up this matter after 1(one) week

citing personal inconvenience.

Mr. Th. Vashum, learned GA appearing for the

respondents prays for fixing a short date.

In view of the submission made above, let these cases

be listed again on 11.03.2026.

JUDGE

Lucy

Page 1

 
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