In Re Contempt Case On Reference vs Vrs
2026 Latest Caselaw 1106 Mani

Manipur High Court

In Re Contempt Case On Reference vs Vrs on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed                                            Item Nos. 4-7
      by Lucy
Gurum Gurumayum
      Date: 2026.02.23   IN THE HIGH COURT OF MANIPUR
ayum 15:30:02 +05'30'              AT IMPHAL

          Cont.Case(C) No. 114 of 2022
          In Re Contempt Case On Reference              ...Petitioner/s
               Vrs.
          Smt. Thiyam (N) Irengbam (O) Mema Devi & 2 Or
          With                                        ...Respondent/s

Cril. Pet. No. 2 of 2020 CRP No. 2 of 2018 WP (Crl.) No.4 of 2017

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.02.2026

On the request made by Mr. T. Rajendra, learned Sr.

counsel appearing for the petitioner, list these cases again on

27.02.2026.

JUDGE

Lucy

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