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Thounaojam Rupachandrasingh vs Vrs
2026 Latest Caselaw 1055 Mani

Citation : 2026 Latest Caselaw 1055 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thounaojam Rupachandrasingh vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed

                                                                    Item Nos. 2
Gurum Gurumayum
      Date:             IN THE HIGH COURT OF MANIPUR
      2026.02.21
ayum 12:21:41 +05'30'             AT IMPHAL

        MC(WP(C)) No. 159 of 2026
        [Ref: WP(C) No. 150 of 2026]
        Thounaojam RupachandraSingh                             ...Applicant/s
            Vrs.
        Manipur University                                 ...Respondent/s

With

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

In view of the order passed today in the connected

writ petition, the present application stands closed.

JUDGE Lucy

Page 1

 
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