Hanglem Thoiba Meitei vs National Investigation Agency (Nia)
2026 Latest Caselaw 1044 Mani

Manipur High Court

Hanglem Thoiba Meitei vs National Investigation Agency (Nia) on 21 February, 2026

Bench: A. Bimol Singh, A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM                                                                          Item No. 6
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.02.21
          13:32:02 +05'30'                 IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL
                                                  CRL. A. No. 5 of 2026

                       Hanglem Thoiba Meitei
                                                                                      ... Appellant
                                                         - Versus -

                       National Investigation Agency (NIA), Imphal
                       Branch
                                                                                    ... Respondent


                                                   B E F O R E
                                       HON'BLE MR. JUSTICE A. BIMOL SINGH
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                      O R D E R

21.02.2026 [A. Bimol, J]

None appeared on behalf of the appellant.

Mr. Nongdambam, learned counsel appearing for the

respondent prays for taking up this case in the next week.

As prayed for by learned counsel appearing for the

respondent, list this case again on 26.02.2026.

                                                          JUDGE               JUDGE

                       Bipin




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