Hijam Shanti Singh vs State Of Manipur
2026 Latest Caselaw 1042 Mani

Manipur High Court

Hijam Shanti Singh vs State Of Manipur on 21 February, 2026

Bench: A. Bimol Singh, A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM                                                                               Item No. 2
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2026.02.21
          13:30:50 +05'30'                IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
                                                 CRL. A. No. 3 of 2019

                 Hijam Shanti Singh
                                                                                        ... Appellant
                                                         - Versus -

                 State of Manipur
                                                                                     ... Respondent


                                                   B E F O R E
                                       HON'BLE MR. JUSTICE A. BIMOL SINGH
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                      O R D E R

21.02.2026 [A. Bimol, J]

Ms. Rupashree, learned counsel appeared on behalf of the

appellant and Mr. W. Niranjit, learned Deputy Government Advocate

appeared on behalf of the respondent.

On joint request, list this case again on 01.04.2026.

                                                          JUDGE                JUDGE

                 Bipin




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