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P. Jangamlung vs State Of Manipur & 5 Ors
2026 Latest Caselaw 1023 Mani

Citation : 2026 Latest Caselaw 1023 Mani
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

P. Jangamlung vs State Of Manipur & 5 Ors on 21 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                 Item No. 4-5


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                      WP(C) No. 148 of 2026 with
                      MC(WP(C) No. 154 of 2026

       P. Jangamlung
                                                      .....Petitioner/s

                                 - Versus -

       State of Manipur & 5 Ors.
                                                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

21.02.2026

At the request of Mr. HS. Paonam, learned senior counsel assisted by Ms. Malemleima, learned counsel for the petitioner, list this case on 23.02.2026 in the motion column.

JUDGE

Kh. Joshua Maring

 
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