Ng. Udoichand; & Anr vs Vrs
2026 Latest Caselaw 1021 Mani

Manipur High Court

Ng. Udoichand; & Anr vs Vrs on 21 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA    CHANU
       Date: 2026.02.21

CHANU
       12:54:55 +05'30'
                                                                                    Item Nos. 16
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          RFA No. 1 of 2008

                          Ng. Udoichand; & Anr.
                                                                               ...Appellant/s
                              Vrs.
                          S. Ibohal Singh; & 7 Ors.                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21.02.2026

Mr. P. Tomcha, learned counsel appeared for the

appellants.

None appeared for the respondents.

The learned counsel appearing for the appellants prays

for taking up this matter in the next week citing personal

inconvenience.

As prayed for by the learned counsel appearing for the

appellants, list this case again on 09.03.2026.

JUDGE

Sapana

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