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Somimayar Awungshi; & 2 Ors vs Vrs
2026 Latest Caselaw 3042 Mani

Citation : 2026 Latest Caselaw 3042 Mani
Judgement Date : 17 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Somimayar Awungshi; & 2 Ors vs Vrs on 17 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
        Digitally
KABOR signed by
AMBAM KABORAMB
      AM SAPANA
SAPAN CHANU
      Date:
A     2026.04.17
CHANU 14:08:09                                                          Item Nos. 16-59
                                    IN THE HIGH COURT OF MANIPUR
      +05'30'




                                              AT IMPHAL

                    AB No. 15 of 2023 With
                    AB No. 14 of 2023, AB No. 16 of 2023, AB No. 18 of 2023,
                    AB No. 20 of 2023, AB No. 21 of 2023, AB No. 22 of 2023,
                    AB No. 23 of 2023, AB No. 24 of 2023, AB No. 26 of 2023,
                    AB No. 27 of 2023, AB No. 29 of 2023, AB No. 30 of 2023,
                    AB No. 31 of 2023, AB No. 35 of 2023, AB No. 36 of 2023,
                    AB No. 37 of 2023, AB No. 41 of 2023, AB No. 4 of 2024,
                    AB No. 42 of 2023, AB No. 43 of 2023, AB No. 44 of 2023,
                    AB No. 45 of 2023, AB No. 46 of 2023, AB No. 5 of 2024,
                    AB No. 6 of 2024, AB No. 7 of 2024, Crl. M. C. No. 10 of 2023,
                    Cril. M.C. No. 12 of 2023, Crl. M. C. No. 13 of 2023,
                    Crl. M.C. No. 15 of 2023, Crl. M.C. No. 16 of 2023,
                    Crl. M.C. No. 17 of 2023, Crl. M.C. No. 21 of 2023,
                    Crl. M.C. No. 22 of 2023, Crl.M. C. No. 23 of 2023,
                    Crl. M.C. No. 28 of 2023, Crl.M.C. No. 29 of 2023,
                    Crl. M.C. No. 30 of 2023, Crl. M.C. No. 31 of 2023,
                    Crl. M.C. No. 32 of 2023, Crl. M.C. No. 33 of 2023,
                    Crl. M.C. No. 8 of 2023, Crl. M.C. No. 9 of 2023


                    Somimayar Awungshi; & 2 Ors.
                                                              ...Petitioner/s
                       Vrs.
                    Superintendent of Police, CID (CB) Manipur
                                                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

17.04.2026

Mr. N. Ibotombi, learned senior counsel assisted by Mr. Th.

Ningtamba, learned counsel, Mr. Lungmi Ragui, learned counsel and

Mr. Ajoy Pebam, learned counsel appeared on behalf of some of the

petitioners.

Page 1 Mr. A. Jagajit, learned counsel appeared on behalf of the

respondents and submitted that he needs some time to get

instruction as he has been newly engaged to represent the

respondents.

As prayed for by the learned counsel appearing for the

respondents, list these cases again on 29.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Sapana

Page 2

 
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