Thangjam Leishang Singh vs State Of Manipur & Ors
2026 Latest Caselaw 2976 Mani

Manipur High Court

Thangjam Leishang Singh vs State Of Manipur & Ors on 16 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM         Digitally signed by
                    SHOUGRAKPAM DEVANANDA                             IN. 123 to 130
DEVANANDA           SINGH
                    Date: 2026.04.16 17:27:49
SINGH               +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
      MC(WP(C)) No. 185 of 2023
      Thangjam Leishang Singh                                 ... Applicant
             Vs.
      State of Manipur & ors.                                 ... Respondents
             With
      MC(WP(C)) No. 211 of 2023;                MC(WP(C)) No. 226 of 2023;
      MC(WP(C)) No. 37 of 2023;                 MC(WP(C)) No. 99 of 2025;
      WP(C) No. 1056 of 2022;                   WP(C) No. 106 of 2025 &
      WP(C) No. 359 of 2023

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

16-04-2026

Due to paucity of time, hearing of these cases cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list these cases again on 28-07-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda