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Vr Ngatangmi Headman & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2975 Mani

Citation : 2026 Latest Caselaw 2975 Mani
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Vr Ngatangmi Headman & Ors vs State Of Manipur & Ors on 16 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                      IN. 76
DEVANANDA DEVANANDA SINGH
            Date: 2026.04.16 17:51:45
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          WP(C) No. 82 of 2026
          VR Ngatangmi Headman & ors.                        ... Petitioners
                 Vs.
          State of Manipur & ors.                            ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

16-04-2026

Due to paucity of time, hearing of this case cannot be taken up today.

On the joint request made by the counsel appearing for the parties, list this case again on 12-05-2026.

JUDGE Devananda

 
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