Thangjam Shyamkishore Singh & Anr vs Andy Mangsatabam & 3 Ors
2026 Latest Caselaw 2962 Mani

Manipur High Court

Thangjam Shyamkishore Singh & Anr vs Andy Mangsatabam & 3 Ors on 16 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                              Item No. 58-59


                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                           RSA No. 1 of 2026 with
                           MC(RSA) No. 1 of 2026

      Thangjam Shyamkishore Singh & Anr.
                                                     .....Appellant/s
                                    -Versus-
      Andy Mangsatabam & 3 Ors.
                                                     ....Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order 16.04.2026 [1] Mr. Th. Henba, learned counsel for respondent No. 1, submits that the matter may be taken up on some other day due to personal difficulty of the arguing counsel. [2] Mr. S. Biswajit, learned senior counsel assisted by Mr. W. Sanatomba, learned counsel for the appellants, submits that the matter requires expedite hearing.

[3] In the circumstances, list this case on 22.04.2026.

JUDGE

Kh. Joshua Maring