Unemployed Youth Shop Owners ... vs Vrs
2026 Latest Caselaw 2944 Mani

Manipur High Court

Unemployed Youth Shop Owners ... vs Vrs on 16 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
         2026.04.17                                                     Item Nos. 42-46
ORI DEVI 10:54:41 +05'30'      IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL

                   Cont.Cas(C) No. 5 of 2023
                   Unemployed Youth Shop Owners Association           ...Petitioner/s
                      Vrs.
                   Robert Kshetrimayum & 11 ors.                      ...Respondent/s

With MC(WP(C)) No. 285 of 2026 MC(WP(C)) No. 339 of 2025 WP(C) No. 261 of 2026 WP(C) No. 361 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

16.04.2026

Mr. Y. Nirmolchand, learned senior counsel assisted

by Mr. L. Raju, learned counsel appeared for the respondent Nos.

1, 2 & 13; Mr. Ajoy Pebam, learned counsel appeared on behalf

of respondent No. 14; Ms. Gangarani, learned counsel appeared

on behalf of respondent No. 3 and Mr. M. Rendy, learned counsel

appeared on behalf of the petitioner in the Cont.Cas(C) No. 5 of

2023.

It has been submitted at the bar by both the counsel

appearing for the petitioner as well as respondents that the order

passed by this Court has already been complied with by the

respondents and as such, the contempt case can be closed.

Page 1 Mr. N. Jotendro, learned senior counsel appeared on

behalf of the petitioner in the connected two writ petitions and

submitted that he may be given a chance to submit something

about the compliance order and he cannot appear before this

court today as he is out of station. The learned senior counsel,

Mr. N. Jotendro appeared through VC platform and prays for

listing these cases again on 18-4-2026.

As prayed for, list these cases again on 18-04-2026.

JUDGE

Dhakeshori

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