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Thokchom Medona Devi vs State Of Manipur & 5 Ors
2026 Latest Caselaw 2925 Mani

Citation : 2026 Latest Caselaw 2925 Mani
Judgement Date : 15 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thokchom Medona Devi vs State Of Manipur & 5 Ors on 15 April, 2026

Author: A.Guneshwar Sharma
Bench: A.Guneshwar Sharma
                                                           53
            IN THE HIGH COURT OF MANIPUR
                      AT IMPHAL


WP(C) No.297 of 2024


Thokchom Medona Devi                    ... Petitioner

                             -Versus-
State of Manipur & 5 Ors                 ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 15.4.2026 Present Mr.Ng.Jotindra, learned counsel for the petitioner and Mr.A.Vasum, learned Government Advocate for the State.

List on 1.6.2026.

JUDGE

Priyojit

 
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