Kongbrailatpam Bhorot @ Naradeva ... vs Vrs
2026 Latest Caselaw 2921 Mani

Manipur High Court

Kongbrailatpam Bhorot @ Naradeva ... vs Vrs on 15 April, 2026

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
INDRAJE SINGH                                                                     Item Nos. 3 & 4
         Date: 2026.04.15
ET SINGH 19:01:20 +05'30'             IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                      CRP(CRP.Art.227) No. 34 of 2025
                                                     With
                                      MC(CRP(CRP.Art.227)) No. 55 of 2025

                       Kongbrailatpam Bhorot @ Naradeva Sharma & 2 ors.
                                                                      Petitioner/s
                                                     Vrs.
                       Tongbram Mandakini Devi & 3 ors.
                                                                    Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

15.04.2026

Captioned matter is listed under the cause list caption 'SERVICE NOT COMPLETED' Ms. Sapana Khaidem, learned counsel on record for revision petitioner is before this Court.

Learned counsel expresses regret for not taking steps and requests that fresh notice may please be ordered.

Fresh notice to all respondents, returnable by 21.05.2026.

List on 21.05.2026.

CHIEF JUSTICE

Indrajeet