Heikrujam Budhichandra Singh & 4 Ors vs Vrs
2026 Latest Caselaw 2896 Mani

Manipur High Court

Heikrujam Budhichandra Singh & 4 Ors vs Vrs on 15 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy
Gurum Gurumayum
      Date: 2026.04.17    IN THE HIGH COURT OF MANIPUR
                                                                  Item Nos. 19-20


ayum 09:43:51 +05'30'               AT IMPHAL

              MC(RSA) No. 8 of 2024
              Heikrujam Budhichandra Singh & 4 Ors
                                                                  ...Applicant/s
                  Vrs.
              Heikrujam Koklei Singh represented by His 4 LRS & 8 Ors
              With                                            ...Respondent/s

RSA No. 3 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

15.04.2026

Mr. H. Dijen, learned counsel appeared on behalf of

the applicant and Mr. M. Rarry, learned Sr. counsel assisted by

Ms. Nikita, learned counsel appeared on behalf of the Proforma

respondent no. 1 represented by LRS 1 to 4.

It has been submitted by the learned counsel

appearing for the parties that as the dispute is between family

members there is element of an amicable settlement through

mediation proceeding.

In view of the submission made by the learned

counsel appearing for the parties, Registry is directed to refer

these matters before Ch. Momon who is in the panel of trained

Mediator in Mediation Center, High Court of Manipur.

This order has been passed on the joint agreement

made by the learned counsel appearing for the parties that Ch.

Page 1 Momon will be best and competent Mediator to consider this

matter through mediation proceeding.

The appellants as well as respondents are to appear

before the appointed Mediator on 27.04.2026 at 1:30 p.m.

A copy of this order be furnished to the all the counsel

appearing for the parties through their Whatsapp/E-mail for doing

the needful.

These matters is released from part heard.

JUDGE

Lucy

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