Citation : 2026 Latest Caselaw 2866 Mani
Judgement Date : 13 April, 2026
Item Nos. 31-32
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 527 of 2025
Athokpam Yoiremba.
...Petitioner
- Versus -
State of Manipur & 14 Ors.
...Respondents
With
MC(WP(C)) No. 504 of 2025
B E F O R E
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
13-04-2026
Mrs. G. Pushpa, learned counsel representing learned counsel for the
petitioner, submits that the matters may be listed on some other day.
Mr. Th. Vashum, learned Government Advocate appearing on behalf
of the State respondents, has no objection.
List these cases on 25-05-2026.
Interim order, if any, is extended till the next date.
JUDGE
Victoria
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2026.04.13
VICTORIA 13:32:33 +05'30'
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!