N.S. Leishiwon & 22 Ors vs State Of Manipur & 867 Ors
2026 Latest Caselaw 2864 Mani

Manipur High Court

N.S. Leishiwon & 22 Ors vs State Of Manipur & 867 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                           Item Nos. 3-12

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                                 WP(C) No. 407 of 2022

            N.S. Leishiwon & 22 Ors.
                                                                     ...Petitioners
                                           - Versus -
            State of Manipur & 867 Ors.
                                                       ...Respondents
                                      With
            CONT.CAS(C) No. 169 of 2022; CONT.CAS(C) No. 83 of 2022;
              MC(WP(C)) No. 127 of 2023; MC(WP(C)) No. 145 of 2022;
              MC(WP(C)) No. 337 of 2022; MC(WP(C)) No. 527 of 2024;
                MC(WP(C)) No. 604 of 2024; WP(C) No. 16 of 2022;
                             WP(C) No. 866 of 2022

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioners, submits that the matters may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate appearing on behalf

of the State respondents, has no objection.

List these cases on 20-04-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally by signed

BAM NINGOMBAM VICTORIA VICTORI Date:

2026.04.13 A 13:30:50 +05'30'