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Maibam Suresh Singh vs Manipur University
2026 Latest Caselaw 2829 Mani

Citation : 2026 Latest Caselaw 2829 Mani
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Maibam Suresh Singh vs Manipur University on 13 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                            Item No. 15

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 568 of 2023

            Maibam Suresh Singh.
                                                                     ...Petitioner
                                          - Versus -
            Manipur University.
                                                                ...Respondent

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioner, submits that the matter may be listed on some other day.

List this case on 22-04-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.13 VICTORIA 13:30:11 +05'30'

 
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