Kshetrimayum Aken Singh vs State Of Manipur & 5 Ors
2026 Latest Caselaw 2819 Mani

Manipur High Court

Kshetrimayum Aken Singh vs State Of Manipur & 5 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item Nos. 20-21

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 153 of 2024

           Kshetrimayum Aken Singh.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & 5 Ors.
                                                              ...Respondents
                                        With
                               MC(WP(C)) No. 125 of 2024

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

13-04-2026

Mrs. G. Pushpa, learned counsel representing learned counsel for the

petitioner, submits that the matters may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate appearing on behalf

of the State respondents, has no objection.

List these cases on 03-06-2026.

Interim order, if any, is extended till the next date.

                                                            JUDGE

Victoria


NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.13

VICTORIA 13:29:31 +05'30'