Ph. Lakshmi Chanu & 4 Ors vs Gunabati Kangabam & 6 Ors
2026 Latest Caselaw 2809 Mani

Manipur High Court

Ph. Lakshmi Chanu & 4 Ors vs Gunabati Kangabam & 6 Ors on 13 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                                                              Item No. 13
DRA SINGH Date: 2026.04.13
          04:10:10 +05'30'                   IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                                             MC(REVIEW PET.) No. 25 of 2023

                   Ph. Lakshmi Chanu & 4 Ors.
                                                                                         ... Applicants
                                                          - Versus -

                   Gunabati Kangabam & 6 Ors.
                                                                                     ... Respondents



                                                   BEFORE
                                     HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                    HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                         O R D E R

[M. Sundar, CJ] 13.04.2026

Ms. Geetarani Waikhom, learned counsel representing

counsel on record for applicants, Ms. Silori, learned counsel representing

counsel on record for respondent No. 1, Ms. Paonam Beti, learned

counsel representing counsel on record for respondent No. 4 (Manipur

Public Service Commission {MPSC}) and Ms. G. Pushpa, learned counsel

representing counsel on record for respondent Nos. 5 & 6 are before this

Court (Physical Court).

Mr. Niranjan Sanasam, learned State counsel for

respondent Nos. 2 & 3, is present before this Court on the Video

Conferencing (VC) platform.

Page 1|2 To be noted, this Court is informed that no one has entered

appearance for respondent No. 7.

All afore-referred counsel make a common/joint request for

adjournment of captioned matter citing counsel difficulties at their

respective ends.

Afore-referred common/joint request is acceded to.

List on 13.07.2026.

                         JUDGE                   CHIEF JUSTICE

Bipin




                                                          Page 2|2