Yuingam Kaphai & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 2797 Mani

Citation : 2026 Latest Caselaw 2797 Mani
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Yuingam Kaphai & Ors vs State Of Manipur & Ors on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                              IN. 56 & 57




                  IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL
WP(C) No. 203 of 2026
Yuingam Kaphai & ors.                                ... Petitioners
       Vs.
State of Manipur & ors.                              ... Respondents
       With
MC(WP(C)) No. 208 of 2026

                          B E F O R E
            HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                              O R D E R

10-04-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 11-05-2026.

JUDGE Devananda

SHOUGRAKPAM Digitally signed by SHOUGRAKPAM DEVANANDA DEVANANDA SINGH Date: 2026.04.10 12:44:17 SINGH +05'30'

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