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Heikrujam Gourango Singh vs Pechimayum Roni Devi & Ors
2026 Latest Caselaw 2789 Mani

Citation : 2026 Latest Caselaw 2789 Mani
Judgement Date : 10 April, 2026

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Manipur High Court

Heikrujam Gourango Singh vs Pechimayum Roni Devi & Ors on 10 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                   IN. 68 to 70




                    IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL
MC(WP(C)) No. 539 of 2025
Heikrujam Gourango Singh                                ... Applicant
       Vs.
Pechimayum Roni Devi & ors.                             ... Respondents
       With
MC(WP(C)) No. 51 of 2025 &
WP(C) No. 60 of 2025

                          B E F O R E
            HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                 O R D E R

10-04-2026

On the joint request made by the counsel appearing for the parties, list these cases again on 18-05-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda

SHOUGRAKPAM Digitally signed by SHOUGRAKPAM DEVANANDA DEVANANDA SINGH Date: 2026.04.10 12:47:17 SINGH +05'30'

 
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