M/S Gr (Jv) vs Vrs
2026 Latest Caselaw 2788 Mani

Citation : 2026 Latest Caselaw 2788 Mani
Judgement Date : 10 April, 2026

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Manipur High Court

M/S Gr (Jv) vs Vrs on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
DHAKESH DEVI
         Date: 2026.04.10                                                  Supl. 1 Item Nos. 12
ORI DEVI 12:19:02 +05'30'          IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                 WP(C) No. 37 of 2026
                 M/S GR (JV)                                           ...Petitioner/s
                     Vrs.
                 State of Manipur & 7 ors.                            ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.04.2026

Mr. Deepak Prasad Sahu, learned counsel appeared on behalf of the petitioner ; Mrs. RK Emily, learned GA ; Mr. S. Suresh, learned counsel and Mr. S. Vijayanand Sharma, learned senior panel counsel appeared for the respondents.

This matter has been listed today for referral to the Special Mediation Drive - Mediation 'for the Nation 2.0'. Accordingly, registry is directed to refer this matter to the appointed Mediator, Mediation Centre, High Court of Manipur, for exploring the possibility of an amicable settlement.

The petitioner and the respondents or any officer authorized by them, who can settle the issue along with their respective counsel are directed to appear before the appointed Mediator on 27-04-2026 at 1:30 pm. A copy of this order be furnished to the counsel appearing for the parties through their WhatsApp/e-mail for doing the needful.

JUDGE

Dhakeshori