Citation : 2026 Latest Caselaw 2783 Mani
Judgement Date : 10 April, 2026
IN. 60
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(Rev. Petn.(J2)) No. 2 of 2026
Moirangthem Ningol Thounaojam
Ongbi Pusparani Devi ... Applicant
Vs.
Km. Yurembam Inakhunbi Devi & ors. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
10-04-2026
On the joint request made by the counsel appearing for the parties, list this case again on 17-04-2026.
JUDGE Devananda
SHOUGRAKPA Digitally signed by SHOUGRAKPAM M DEVANANDA DEVANANDA SINGH Date: 2026.04.10 12:45:19 SINGH +05'30'
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