Nandeibam Bose Singh vs State Of Manipur And 3 Ors
2026 Latest Caselaw 2778 Mani

Citation : 2026 Latest Caselaw 2778 Mani
Judgement Date : 10 April, 2026

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Manipur High Court

Nandeibam Bose Singh vs State Of Manipur And 3 Ors on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                              Item nos. 52 & 53
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                        WP(C) No. 192 of 2025 with
                        MC(WP(C)) No. 188 of 2025

Nandeibam Bose Singh
                                                                ... Petitioner
                                    - Versus -

State of Manipur and 3 Ors.
                                                              ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                    ORDER

10.04.2026

On the joint request made by the learned counsel appearing for the parties, list these cases again on 20.05.2026.

JUDGE

Thoiba

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