Heigrujam Pinky Devi vs State Of Manipur And 8 Ors
2026 Latest Caselaw 2775 Mani

Citation : 2026 Latest Caselaw 2775 Mani
Judgement Date : 10 April, 2026

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Manipur High Court

Heigrujam Pinky Devi vs State Of Manipur And 8 Ors on 10 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                   Item no. 66
                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                           WP(C) No. 566 of 2025

Heigrujam Pinky Devi
                                                                ... Petitioner
                                     - Versus -

State of Manipur and 8 Ors.
                                                              ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                     ORDER

10.04.2026

On the joint request made by the learned counsel appearing for the parties, list this case again on 25.05.2026.

JUDGE

Thoiba

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