Akhom Rashi Devi vs State Of Manipur & Ors
2026 Latest Caselaw 2746 Mani

Manipur High Court

Akhom Rashi Devi vs State Of Manipur & Ors on 9 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA                            IN. 54 & 55
DEVANANDA          SINGH
                   Date: 2026.04.09 14:05:11
SINGH              +05'30'


                           IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
     WP(C) No. 148 of 2023
     Akhom Rashi Devi                                      ... Petitioner
            Vs.
     State of Manipur & ors.                               ... Respondents
            With
     MC(WP(C)) No. 117 of 2023

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

09-04-2026

Ms. W. Geetarani, learned counsel appeared on behalf of the petitioner representing the Advocate on record and seeks adjournment of hearing of these cases citing personal difficulty on the part of the conducting counsel.

Mrs. R.K. Emily, learned Deputy GA appearing on behalf of the respondents submitted that she has no objection.

As prayed for, list these cases again on 25-06-2026.

JUDGE Devananda