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Ksh. Ibotombi Singh vs State Of Manipur & Ors
2026 Latest Caselaw 2684 Mani

Citation : 2026 Latest Caselaw 2684 Mani
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ksh. Ibotombi Singh vs State Of Manipur & Ors on 8 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                  Supp. 1, IN. 1 to 3
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.08 14:37:18
SINGH       +05'30'



                             IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
        WP(C) No. 582 of 2016
        Ksh. Ibotombi Singh                                    ... Petitioner
               Vs.
        State of Manipur & ors.                                ... Respondents
               With
        MC(WP(C)) No. 23 of 2019 &
        WP(C) No. 637 of 2016

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

08-04-2026

Mr. Juno Rahman, learned counsel appeared on behalf of the petitioner and prays for taking up this matter day after tomorrow citing personal difficulty.

Prayer is allowed.

List these cases again on 10-04-2026.

JUDGE Devananda

 
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