Md. Ayajuddin vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2683 Mani

Manipur High Court

Md. Ayajuddin vs State Of Manipur & 2 Ors on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA                                                              Item No. 41
          SINGH
DRA SINGH Date: 2026.04.08           IN THE HIGH COURT OF MANIPUR
          13:16:47 +05'30'
                                               AT IMPHAL

                                           W.P.(C) No. 632 of 2025

                    Md. Ayajuddin
                                                                                ... Petitioner
                                                    - Versus -
                    State of Manipur & 2 Ors.
                                                                            ... Respondents



                                               BEFORE
                                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                 O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed on another

date.

List the matter on 11.05.2026.

Interim order, if any, shall be extended till then.

JUDGE

Bipin

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