Smt. Dimzating vs State Of Manipur & 5 Ors
2026 Latest Caselaw 2677 Mani

Manipur High Court

Smt. Dimzating vs State Of Manipur & 5 Ors on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

KHOIROM Digitally
          KHOIROM
                   signed by                                                Item No. 6 (Suppl - 1)
BIPINCHAN BIPINCHANDRA     SINGH

                                        IN THE HIGH COURT OF MANIPUR
          Date: 2026.04.08
DRA SINGH 13:20:25 +05'30'


                                                  AT IMPHAL

                                             W.P.(C) No. 481 of 2025

                         Smt. Dimzating
                                                                                ... Petitioner
                                                      - Versus -
                         State of Manipur & 5 Ors.
                                                                            ... Respondents



                                                  BEFORE
                                   HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                   O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed on another

date.

List the matter on 15.04.2026.

JUDGE

Bipin

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