Armstrong Pame vs The Manipur Lokayukta & Ors
2026 Latest Caselaw 2663 Mani

Manipur High Court

Armstrong Pame vs The Manipur Lokayukta & Ors on 8 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                          IN. 23 to 25
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
            Date: 2026.04.08 14:41:55
SINGH       +05'30'


                             IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          WP(C) No. 671 of 2023
          Armstrong Pame                                       ... Petitioner
                 Vs.
          The Manipur Lokayukta & ors.                         ... Respondents
                 With
          MC(WP(C)) No. 270 of 2023 &
          WP(C) No. 261 of 2024

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

08-04-2026

In view of the order dated 07-04-2026 passed by the jurisdictional District Magistrates in five districts of Manipur under Section 163 of the Bharatiya Nagarik Suraksha Sanhita (BNSS) 2023, the order dated 07-04-2026 issued by the Commissioner cum Secretary (Home), Government of Manipur, under Rule 3 of the Temporary Suspension of Telecommunication Services Rules, 2024 and taking into consideration the possible difficulties on the part of the counsel appearing for the parties, registry is directed to list these cases again on 15-06-2026.

JUDGE Devananda