Manipur Home Guards Employees Welfare vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2649 Mani

Citation : 2026 Latest Caselaw 2649 Mani
Judgement Date : 8 April, 2026

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Manipur High Court

Manipur Home Guards Employees Welfare vs State Of Manipur & 3 Ors on 8 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

              Digitally signed by
KHOIROM KHOIROM                                                                  Item No. 56 - 57
BIPINCHAN BIPINCHANDRA
          SINGH                      IN THE HIGH COURT OF MANIPUR
DRA SINGH Date: 2026.04.08
          13:19:23 +05'30'                     AT IMPHAL

                                           W.P.(C) No. 129 of 2026

                  Manipur Home Guards Employees Welfare
                  Association
                                                                                ... Petitioner
                                                    - Versus -

                  State of Manipur & 3 Ors.
                                                                            ... Respondents

                                                     With
                                          MC[W.P.(C)] No. 137 of 2026


                                             BEFORE
                              HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA


                                                 O R D E R

08.04.2026

Ms. G. Pushpa, Secretary, High Court Bar Association

of Manipur submitted that owing to the orders passed under Section

163 of BNSS, 2023, learned counsel for the parties could not appear

and therefore, submitted that this matter may be listed on another

date.

List the matter on 20.05.2026.

Interim order, if any, shall be extended till then.

JUDGE Bipin

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