Md. Abdul Hafiz Mughal vs Union Of India & 3 Ors
2026 Latest Caselaw 2626 Mani

Citation : 2026 Latest Caselaw 2626 Mani
Judgement Date : 7 April, 2026

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Manipur High Court

Md. Abdul Hafiz Mughal vs Union Of India & 3 Ors on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Suppl.-1 Item Nos. 3-4

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 824 of 2025

             Md. Abdul Hafiz Mughal.
                                                                      ...Petitioner
                                           - Versus -
             Union of India & 3 Ors.
                                                                 ...Respondent
                                        With
                               MC(WP(C)) No. 754 of 2025

                                 B E F O R E
                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioner that the

matters may be listed on some other day.

List these cases tomorrow, i.e. 08-04-2026 in the same column.

Interim order, if any, is extended till the next date.





                                                              JUDGE

  Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.07

VICTORIA 12:30:35 +05'30'

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