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Keisham Inaobi Singh vs State Of Manipur & Anr
2026 Latest Caselaw 2625 Mani

Citation : 2026 Latest Caselaw 2625 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Keisham Inaobi Singh vs State Of Manipur & Anr on 7 April, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                        Suppl.-1 Item No. 2

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 818 of 2025

            Keisham Inaobi Singh.
                                                                     ...Petitioner
                                          - Versus -
            State of Manipur & Anr.
                                                               ...Respondents

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioner that the matter

may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate for the State

respondents, has no objection.

List this case tomorrow, i.e. 08-04-2026 in the same column.

Interim order, if any, is extended till the next date.





                                                             JUDGE

 Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.07

VICTORIA 12:31:17 +05'30'

 
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