Shri Aming Shylla vs State Of Manipur & Ors
2026 Latest Caselaw 2623 Mani

Citation : 2026 Latest Caselaw 2623 Mani
Judgement Date : 7 April, 2026

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Manipur High Court

Shri Aming Shylla vs State Of Manipur & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                     IN. 12
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.07 13:44:05
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 803 of 2017
         Shri Aming Shylla                                   ... Petitioner
                Vs.
         State of Manipur & ors.                             ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

07-04-2026

Ms. Geetarani Waikhom, learned counsel representing the Advocate on record appearing for the petitioner made a prayer for adjournment of hearing of this case citing personal difficulty on the part of the Advocate on record.

Mrs. R.K. Emily, learned Deputy GA appearing for the respondents submitted that she has no objection.

As prayed for, list this case again on 01-06-2026.

JUDGE Devananda

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