Priyanka Khumanthem vs State Of Manipur & 3 Ors
2026 Latest Caselaw 2610 Mani

Manipur High Court

Priyanka Khumanthem vs State Of Manipur & 3 Ors on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item Nos. 89-90

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 445 of 2023

           Priyanka Khumanthem.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & 3 Ors.
                                                              ...Respondents
                                       With
                               MC(WP(C)) No. 785 of 2025

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioner that the

matters may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate for the State

respondents, has no objection.

List these cases on 14-05-2026.

Interim order, if any, is extended till the next date.

                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.07

VICTORIA 12:27:07 +05'30'