The School Managing Committee (Smc) ... vs Vrs
2026 Latest Caselaw 2599 Mani

Manipur High Court

The School Managing Committee (Smc) ... vs Vrs on 7 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.04.07
                                                                      Item Nos. 71-81
                           IN THE HIGH COURT OF MANIPUR
ayum 13:39:06
      +05'30'                        AT IMPHAL

            MC(WP(C)) No. 395 of 2023
            The School Managing Committee (SMC) Khurai Sajor Leikai High
            School                                           ...Applicant/s
                Vrs.
            Heigrujam Sushitra Devi & 3 Ors               ...Respondent/s

With Cont. Case(C) No. 98 of 2023 MC(WP(C)) No. 157 of 2023 MC(WP(C)) No. 177 of 2023 MC(WP(C)) No. 327 of 2024 MC(WP(C)) No. 347 of 2023 WP(C) No. 260 of 2020 WP(C) No. 281 of 2023 WP(C) No. 306 of 2023 WP(C) No. 320 of 2023 WP(C) No. 553 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07.04.2026

On the request made by Ms. W. Geetarani, learned

counsel representing the Advocate on records for the petitioner,

list these cases again on 10.06.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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