Shri Shri Radha Krishna Mandir ... vs State Of Manipur & 2 Ors
2026 Latest Caselaw 2594 Mani

Manipur High Court

Shri Shri Radha Krishna Mandir ... vs State Of Manipur & 2 Ors on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                    Item Nos. 72-77

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                               MC(WP(C)) No. 125 of 2026

           Shri Shri Radha Krishna Mandir Pravandhak Karya Karmi
           Committee & 3 Ors.
                                                        ...Applicants
                                     - Versus -
           State of Manipur & 2 Ors.
                                                   ...Respondents
                                    With
            MC(WP(C)) No. 118 of 2026; MC(WP(C)) No. 586 of 2025;
             MC(WP(C)) No. 741 of 2025; WP(C) No. 268 of 2024;
                           WP(C) No. 772 of 2025

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioners that the

matters may be listed on some other day.

Mr. Th. Vashum, learned Government Advocate for the State

respondents, has no objection.

List these cases on 09-04-2026.

Interim order, if any, is extended till the next date.

                                                            JUDGE

Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.07

VICTORIA 12:26:17 +05'30'